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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(2)If any person/firm, carrying out the Animal Feed Business Operations without any license immediately before commencement of this law, the person /company/firm shall apply to the Licensing Authority within a period of four