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[Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(c) in Meghalaya transfer of Land (Regulation) Act, 1971

(c)Whether the non-tribal seeking to take the land on transfer is carrying on any business , profession or vocation in or near the area and whether for the purposes of such business, profession or vocation, it is necessary for him to reside in the area;