Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act] Union of India - Subsection Section 13(8)(a) in The Integrated Goods and Services Tax Act, 2017 (a)services supplied by a banking company, or a financial institution, or a non-banking financial company, to account holders;