Supreme Court - Daily Orders
Achala Mohan vs Jayashree Singh on 16 November, 2020
Bench: Navin Sinha, K.M. Joseph
ITEM NO.6 Court 11 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 7360/2020
(Arising out of impugned final judgment and order dated 26-02-2020
in CMM No. 255/2020 passed by the High Court of Delhi at New Delhi)
ACHALA MOHAN Petitioner(s)
VERSUS
JAYASHREE SINGH Respondent(s)
(With IA No.52877/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.52880/2020-APPLICATION FOR EXEMPTION FROM FILING
ORIGINAL VAKALATNAMA/OTHER DOCUMENT)
Date : 16-11-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. Harshvardhan Pandey, Adv.
Mr. Pai Amit, AOR
For Respondent(s)
Mr. D. P. Singh, Adv.
Mr. Devansh Arya, Adv.
Ms. Shreya Dutt, Adv.
Ms. Sonam Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending applications stand disposed of.
(NIDHI AHUJA) (NISHA TRIPATHI)
AR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Date: 2020.11.16
16:50:02 IST
Reason: