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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(4)(d) in M.P. Rights of Persons with Disabilities Rules, 2017

(d)that the institution has employed professionals registered with the Rehabilitation Council of India to cater and fulfill the special needs of children with disabilities;