Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Gujarat - Section Section 136 in Gujarat Prohibition Act, 1949 136. [Power to arrest and make orders detaining or restricting movements or actions of persons]. - Deleted by Bombay 26 of 1952, Section 59.
