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Chattisgarh High Court

Karl Storz Endoscopy India Pvt. Ltd vs State Of Chhattisgarh on 14 February, 2025

             HIGH COURT OF CHHATTISGARH AT BILASPUR


                                  WPC No. 750 of 2021


         NIPRO MEDICAL INDIA PVT. LTD. versus STATE OF CHHATTISGARH


                                     WPC/2846/2021




                       Mr. Yashkaran Singh, Advocate and Mr. Akash Jain,
14.02.2025
              Advocate for the respective petitioners.

                       Mr. S.P. Kale, Additional A.G. for the State.

                       Mr. Trivikram Nayak, Advocate for respondents No.2 & 3 in

WPC No.2846 of 2021.

Mr. Nayak prays for and is granted two weeks time to file reply.

Call both the matters after two weeks.

Sd/-

(Rakesh Mohan Pandey) Judge Rekha