Chattisgarh High Court
Karl Storz Endoscopy India Pvt. Ltd vs State Of Chhattisgarh on 14 February, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPC No. 750 of 2021
NIPRO MEDICAL INDIA PVT. LTD. versus STATE OF CHHATTISGARH
WPC/2846/2021
Mr. Yashkaran Singh, Advocate and Mr. Akash Jain,
14.02.2025
Advocate for the respective petitioners.
Mr. S.P. Kale, Additional A.G. for the State.
Mr. Trivikram Nayak, Advocate for respondents No.2 & 3 in
WPC No.2846 of 2021.
Mr. Nayak prays for and is granted two weeks time to file reply.
Call both the matters after two weeks.
Sd/-
(Rakesh Mohan Pandey) Judge Rekha