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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(a) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(a)No person shall be a member of the Managing Committee unless he/she has completed the age of 25 years on the date of becoming a member.