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State of Gujarat - Section

Section 84 in Gujarat Minor Mineral Concession Rules, 2017

84. Special Provisions for Mining of Ordinary Sand.

- The provisions of circular no PIL/ 2011/ HC -14 (6)/ Chh dated December 27, 2012 read with clarification issued on January 20, 2014 (bearing same circular number), shall continue to be applicable with respect to the mining of ordinary sand.