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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(iv) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(iv)Hearing : Free from defect; should be able to hear and respond to the spoken voice and the alarms generated by Security equipments.