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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2)(i) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(i)copy of the receipt, in proof of depositing the registration fee in the [treasury of the municipality] [Substituted by Notification No. 34-1893-XVIII-3-98, dated 7-7-1998.] as mentioned in Rule 4;