Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 23 in The Orissa Shops and Commercial Establishments Act, 1956

23. Prohibition of employment of women or children during night.

- No woman or a child between the ages of twelve and fifteen shall be required or allowed to work whether as an employee of otherwise in any establishment during night.