Delhi High Court
The Pr. Commissioner Of Income ... vs Sameer Gupta on 13 November, 2017
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Sanjeev Sachdeva
$~
* IN THE HIGH COURT OF DELHI AT NEW DELHI
Date of Decision: 13.11.2017
+ ITA 967/2017
THE PR. COMMISSIONER OF INCOME TAX-CENTRAL-1
..... Appellant
versus
SUNDEEP GUPTA ..... Respondent
And connected matter:
+ ITA 968/2017
Present: Mr. Ruchir Bhatia with Mr. Puneet Rai &
Mr. Gaurav Khetarpal, Advs. for appellant.
Mr. Ved Jain with Ms. Rano Jain, Mr. Pranjal
Srivastava & Ms. Devina Sharma, Advs. for
respondent.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
S. RAVINDRA BHAT, J.(ORAL)
The appeals are dismissed. For detailed judgment, the decision in ITA No.967/2017 dated 13.11.2017 may be referred to.
S. RAVINDRA BHAT, J SANJEEV SACHDEVA, J NOVEMBER 13, 2017/kks