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Union of India - Section

Section 23 in The Inland Waterways Authority Of India Rules, 1986

23. Allowances.

- Every non-official member of the Advisory Committee shall be entitled to allowance of rupees fifty for attendance of each meeting.Provided that the aggregate amount of allowance payable to any member of the Advisory Committee for attendance of the meetings of the Advisory Committee during a calendar month shall not exceed rupees five hundred.