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Calcutta High Court (Appellete Side)

Insurance Corporation vs Ward Memorial Church School And Another on 10 February, 2020

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

1 Sl.no.1. ( Assigned ) February 10, 2020.

SG CO 3904 of 2017 The Deputy Director, Employees' State Insurance Corporation vs Ward Memorial Church School and another Mr Shiv Chandra Prasad ... for the petitioner.

The petitioner is represented but the opposite party no.1, who was represented earlier, is not represented today.

Mr Bhaskar Ghosh, Senior Advocate, who has been requested by the court to assist the court, is present. The petitioner will ensure that all papers including the orders passed by the courts below are made available to Mr Ghosh by February 12, 2020.

In addition to the decisions noticed in the earlier orders of this Bench, there is a judgment reported at 2006 (4) CHN 644 (Amal Chandra Mondal v Anita Biswas) which is also relevant for the present purpose.

Let the matter now appear on February 19, 2020.

( Sanjib Banerjee, J. ) (Ashis Kumar Chakraborty, J.) ( Kausik Chanda, J.) 2