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Madras High Court

J.K.Safura Nazreen vs The Selection Committee on 20 June, 2025

                                                                                            W.P.No.21624 of 2025

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       DATED : 20.06.2025

                                                   CORAM
                                   THE HONOURABLE MR. JUSTICE C.KUMARAPPAN

                                                     W.P.No.21624 of 2025
                                                             and
                                                     WMP.No.25149 of 2025
                     J.K.Safura Nazreen                                                     ... Petitioner

                                                                     Vs.

                     1.           The Selection Committee,
                                  Directorate of Medical Education and Research,
                                  Kilpauk, Chennai.

                     2.           National Testing Agency,
                                  First floor, NSIC MDBP Building,
                                  New Delhi - 110 020.

                     3.           The Regional Director,
                                  National Institute of Open Schooling (NIOS),
                                  Kamarajar Salai, Lady Willington Campus,
                                  Triplicane, Chennai - 600 005.

                     4.           The Tamil Nadu Dr.M.G.R.Medical University,
                                  No.69, Anna Salai, Little Mount,
                                  Guindy, Chennai - 600 003.              ... Respondents
                     Prayer: Writ Petition filed under Article 226 of Constitution of India, seeking
                     for an issuance of writ of Mandamus, to direct the 1st respondent to defer the
                     closing of the submission of application for the admission into medical
                     courses till such time the petitioner submit her application pursuant to her
                     receiving the eligibility certificate from the 4th respondent and consequently


                     Page 1 of 4




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                                                                                           W.P.No.21624 of 2025

                     direct the 3rd respondent to issue marksheet for the remaining two subject so
                     as to enable the petitioner to submit her online application before the 1st
                     respondent.
                                      For Petitioner  : Mr.S.Abdul Mussawwir Khan
                                      For Respondents : Mr.K.Tippu Sultan
                                                        Government Advocate for R1
                                                      : Ms.Sunitha Kumari
                                                        Standing Counsel for R2
                                                      : Mr.R.Thirunavukkarasu
                                                        Standing Counsel for R3
                                                      : Mr.A.Mohamed Gouse for R4

                                                                ORDER

Learned Counsel for the petitioner sought permission of this Court to withdraw the instant writ petition. He has also made an endorsement to that effect in the Court bundle.

2. In view of the endorsement made by the learned Counsel for the petitioner, the Writ Petition stands dismissed as withdrawn. No costs.

Consequently connected miscellaneous is closed.

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1. The Selection Committee, Directorate of Medical Education and Research, Kilpauk, Chennai.

2. National Testing Agency, First floor, NSIC MDBP Building, New Delhi - 110 020.

3. The Regional Director, National Institute of Open Schooling (NIOS), Kamarajar Salai, Lady Willington Campus, Triplicane, Chennai - 600 005.

4. The Tamil Nadu Dr.M.G.R.Medical University, No.69, Anna Salai, Little Mount, Guindy, Chennai - 600 003.

Page 3 of 4

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veda W.P.No.21624 of 2025 20.06.2025 Page 4 of 4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 01/07/2025 02:54:30 pm )