Supreme Court - Daily Orders
Nemi Chand vs The State Of Rajasthan And Ors. on 30 September, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.47 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28042/2016
(Arising out of impugned final judgment and order dated 08/08/2016
in CW No. 10235/2016 passed by the High Court Of Rajasthan At
Jaipur)
NEMI CHAND Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 30/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. M. M. Kashyap,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C)nos. 32008-32009/2013.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.10.01 09:58:27 IST Reason: