Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(2) in Chhattisgarh Minor Mineral Rules, 2015 (2)No Prospecting Licence or Quarry Lease or Quarry Permit shall be granted other than in accordance with the provisions of these rules.
