Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Indian Electricity Rules, 1956 8. Incidence of fees recoverable in the cases of dispute .-Where an Inspector is called in to decide any difference or dispute and where a fee for such service is recoverable, the Inspector shall decide by whom such fee shall be payable.
