Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Uttarakhand - Subsection Section 17(2)(c) in Uttarakhand Audit Act, 2012 (c)seize or take copies or sign such record or papers as may be necessary to carry out the directions of his superior officers;