Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons 13. Language. Requests and supporting documents shall be in English or shall be accompanied by a translation into English.Article 14
