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State of Madhya Pradesh - Section

Section 5 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

5. Departmental Officers.

- All Tahsildars will act at their respective Tahsils as Departmental Officers of the Stationery and Text Books Department and sign the Challans for crediting the money into the Government Treasury in respect of registration fee, renewal of registration fee, security deposit, late registration fee or indents for Text Books in the Head of Accounts stated in Rule 6 and 10 below.