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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(a) in The M.P. Van Upaj Ke Kararon Ka Punrikshan Niyam, 1987

(a)the sale prices obtained in the open and negotiated sales of such forest produce effected by or on behalf of the State Government or its agent within the State during a period of twelve months preceding the date of commencement of the supply year :