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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in M.P. Panchayat Services (Conduct) Rules, 1998

(1)Save as otherwise provided in these rules, no Panchayat Servant shall accept or permit any member of his family or any other person acting on his behalf, to accept any gift.Explanation. - The expression "gift" shall include free transport boarding or lodging or other service or any other pecuniary' advantage when provided by any person other than a near relative or personal friend having no official dealing with the Panchayat Servant.