Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8A(3)] [Section 8A] [Entire Act] State of Tamilnadu - Subsection Section 8A(3)(b) in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982 (b)The detailed estimate referred to in clause (a) shall be certified by such authority as may be prescribed as to the correctness of such estimate.