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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(4)(i) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(i)to fix the minimum standard as to the composition, strength, quality and purity of any approved animal feed for which specifications are not available;