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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(iv) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iv)Candidates who are spouses of those in employment of this State or Central Government, Public Sector Corporations, Local Bodies, Universities and educational institutions recognized by the Government, a University or other competent authority and similar other quasi Government institutions within the State.