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[Cites 0, Cited by 0] [Section 21(13)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(13)(iii) in Bihar Agricultural University Act, 2010

(iii)Subject to the control of the Chancellor to make such financial arrangement and incur such expenditure as may be necessary to enable this Act or any part thereof to be brought into operation;