Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Kerala - Subsection Section 62(6) in Kerala University Act, 1969 (6)A report under sub-section (5) shall be submitted with the opinion of the Senate thereon and within such time as the Government may direct.
