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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4)(a) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(a)to sanction recurring and non-recurring expenditure within the approved budget of the Vishwavidyalaya provided he may re-appropriate amounts within the various units of appropriation;