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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 102(2)(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)by the Trustee, the provisions of this Act and of any rules made thereunder shall apply in respect thereto as if all references to the Bank or to its committee in the said provisions were references to the Trustee.