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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3)(d) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(d)to arrange systematic land development, including planning, construction and maintenance of field channels, field drains, farm roads and ayacut roads;