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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(a) in Revised Building Rules, 2007

(a)The Vice - Chairman of the Visakhapatnam Urban Development Authority / Vijayawada-Guntur-Tenali-Mangalagiri Urban Development Authority, in the case of areas outside Municipal Corporations of Greater Visakhapatnam, Vijayawada and Guntur,