Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3A)] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(3A)(viii) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (viii)to make proposals to the Faculty Council for post-graduate and undergraduate studies for the programme for inter-disciplinary study and research;