Section 13(6) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
(6)The CSPSOC shall make every effort to re-finance the loan as long as it results in net savings on interest and in that event the costs associated with such refinancing shall be borne by the intra-State buyers and intra-State sellers and the net savings shall be shared between the intra-State buyers with intra-State sellers and the CSPSOC, as the case may be, in the ratio of 1:1. This provision shall be applicable only on those intra-State entities who are availing long-term services of SLDC.
