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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(d) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(d)should be deleted on the ground that the person concerned is dead or is not entitled to be registered in the roll, he shall subject to such general or special directions, if any, given by the Project Authority in this behalf amend, transpose or delete the entry :