Section 19 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
19. Returns.
- The statement of the audited accounts shall be sent within six months of the closing of the financial year by the Primary Sports Body to its District Level Sports Association, by the District Level Sports Association to its State Level Sports Association, and by the State Level Sports Association to the Rajasthan State Sports Council.
