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State of Rajasthan - Section

Section 33 in The Rajasthan Homoeopathic Medicine Rules, 1971

33. [ [Omitted by Notification No. G.S.R. 135/F 8 (7)/Ayurved/74, dated 7-10-1974, published in Rajasthan Gazette, Part IV-C, Extra Ordinary, dated 22-10-1974, page 389 (10- 17).]

x x x] [Added by Notification No. G.S.R. 135/F 8 (7)/Ayurved/74, dated 7-10-1974, published in Rajasthan Gazette, Part IV-C, Extra Ordinary, dated 22-10-1974, page 389 (10-17).]