Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(8) in The Oil Mines Regulations, 2017 (8)The manager of a mine may suspend, or take such disciplinary action, or recommend as he thinks fit against, the work person for contravention of any provisions of the Act, or the regulations and orders made thereunder.
