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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(2)(h) in The Maharashtra University of Health Sciences Act, 1998

(h)one teacher representing each faculty to be co-opted by the Academic Council from amongst the teachers having not less than sixteen years teaching experience,-other than principals of colleges, Heads of University departments and Heads of recognized institutions;