Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Jammu-Kashmir - Subsection Section 17A(g) in The Jammu and Kashmir Passengers Taxation Act, 1963 (g)furnishes wrong particulars in the application for obtaining certificate of registration of the motor vehicles; or
