Supreme Court - Daily Orders
Joseph Shine vs The Chief Minister Of Kerala on 10 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
Diary 34629/2017
1
ITEM NO.54 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34629/2017
(Arising out of impugned final judgment and order dated 31-05-2017
in WP No. 15869/2017 passed by the High Court Of Kerala At
Ernakulam)
JOSEPH SHINE Petitioner(s)
VERSUS
CHIEF MINISTER OF KERALA & ORS. Respondent(s)
Date : 10-11-2017 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. Kaleeswaram Raj, Adv.
Mr. Suvidutt M.S., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Writ Petition (Crl.) no. 113 of 2016.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.11.13 11:16:22 IST Reason: