Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of West Bengal - Subsection Section 94(5A) in West Bengal Co-operative Societies Act, 2006 (5A)[ Appointment to the posts of Group D in the Co-operative societies shall be made in the manner as may be prescribed.] [Inserted by Act No. 13 of 2015 (w.e.f. 25.5.2010).]
