Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in The Rajasthan Industrial Housing Allotment Rules, 1957 5. Eligibility for Allotment. - The house constructed under the Scheme shall be allotted only to workers. Applications for the allotment of houses shall be submitted in Form I.
