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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(iv) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(iv)It shall not be extended except on the certificate of a Medical Authority, specified by the Corporation and shall in no case exceed 24 months. Such leave may be combined with leave of any other kind.