Andhra Pradesh High Court - Amravati
A. Srirangam Dora vs The State Of Andhra Pradesh on 22 September, 2025
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No:W.P.No.31902 of 2017
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
18. 22.9.2025 NJS,J & GTK,J
Mr.K.Satyanarayana Murthy, learned counsel
for the contesting respondent placed reliance on the
decision of the Hon'ble Supreme Court of India in M.S.L.Patil, Asst.Conservator of Forests, Solarpur (Maharashtra) and Others v State of Maharashtra and Others [(1996) 11 SCC 362].
Learned arguing counsel Mr.Srinivasa Rao Mortha, seeks time to go through the same.
List on 08.10.2025.
______ NJS, J ______ GTK, J Ssv