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Gujarat High Court

Kishan @ Modi Narendrabhai Rathod vs State Of Gujarat on 7 August, 2025

                                                                                                            NEUTRAL CITATION




                             R/CR.MA/16062/2025                               ORDER DATED: 07/08/2025

                                                                                                            undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 16062 of 2025

                       ==========================================================
                                            KISHAN @ MODI NARENDRABHAI RATHOD
                                                           Versus
                                                     STATE OF GUJARAT
                       ==========================================================
                       Appearance:
                       M S PADALIYA(7406) for the Applicant(s) No. 1
                       MR. BHARGAV PANDYA, APP for the Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE M. R. MENGDEY

                                                       Date : 07/08/2025

                                                        ORAL ORDER

Learned Advocate for the Applicant seeks permission to withdraw the present Application.

Permission as prayed for is granted. The matter stands disposed of as withdrawn.

(M. R. MENGDEY,J) J.N.W / 49 Page 1 of 1 Uploaded by J.N. WAGHELA(HC00178) on Fri Aug 08 2025 Downloaded on : Sat Aug 09 00:36:04 IST 2025