Gujarat High Court
Kishan @ Modi Narendrabhai Rathod vs State Of Gujarat on 7 August, 2025
NEUTRAL CITATION
R/CR.MA/16062/2025 ORDER DATED: 07/08/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
CHARGESHEET) NO. 16062 of 2025
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KISHAN @ MODI NARENDRABHAI RATHOD
Versus
STATE OF GUJARAT
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Appearance:
M S PADALIYA(7406) for the Applicant(s) No. 1
MR. BHARGAV PANDYA, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE M. R. MENGDEY
Date : 07/08/2025
ORAL ORDER
Learned Advocate for the Applicant seeks permission to withdraw the present Application.
Permission as prayed for is granted. The matter stands disposed of as withdrawn.
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