Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act] State of Andhra Pradesh - Subsection Section 54(1)(a) in Andhra Pradesh Infrastructure Development Corporation Act, 1998 (a)where a person to be served is a Company, the service is effected in accordance with the provisions of section 51 of the Companies Act, 1956;