Rajasthan High Court - Jaipur
M/S Avvas Infotech Pvt. Ltd vs Uidai on 6 January, 2023
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 96/2020
M/s Avvas Infotech Pvt. Ltd
----Petitioner
Versus
UIDAI
----Respondent
For Petitioner(s) : Mr. Akshay Singh for Mr. Punit Singhvi For Respondent(s) : Mr. Anil Mehta, AAG assisted by Mr. Yashodhar Pandey Dr. Ganesh Parihar, AAG with Mr. Sameer Sharma Mr. Tahir Ashraf Siddhiqui through VC HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL Order 06/01/2023 Learned counsel for the petitioner has not filed rejoinder despite ample opportunity granted earlier. He prays for and is allowed a month's further time and no more for filing the rejoinder subject to payment of cost of Rs.1,000/-. Cost to be deposited with the Registry within a period of two weeks' which may be utilized for the benefit of the litigants.
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