Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(1)(f) in Dr. Abdul Haq Urdu University Act, 2016

(f)fees to be charged for lectures, tutorials, and supplementary instruction Provided by the University, and for services rendered by the University Officers, in courses offered by the University;